District Cricket Association, ... vs Registrar, Coop. Societies Cum ...
2021 Latest Caselaw 11452 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9191/2021

District Cricket Association, Jodhpur & Anr.

----Petitioners Versus Registrar, Coop. Societies Cum Registrar Institution & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Manoj Bhandari, Mr. V.D. Vaishnav
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 6th August, 2021 and be given 'dasti' to learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

39-msrathore/-

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