Praveen Kumar Borana vs Jai Narain Vyas University
2021 Latest Caselaw 11449 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9327/2021

Praveen Kumar Borana

----Petitioner Versus Jai Narain Vyas University

----Respondent

For Petitioner(s) : Mr. Vikram Singh Bhati For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice. Issue notice of stay petition as well, returnable

within three weeks and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J

Surabhii/52-

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