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Sandeep Kumar vs State Of Rajasthan
2021 Latest Caselaw 11446 Raj

Citation : 2021 Latest Caselaw 11446 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Sandeep Kumar vs State Of Rajasthan on 23 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8806/2021

Sandeep Kumar S/o Het Ram, Aged About 39 Years, H.no. 464 Home Land City First Sri Ganganagar Presently Junior Assistant Office Chief Medical And Health Officer Sri Ganganagar (At Present In Central Jail, Sri Ganganagar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner does not want to press the

bail application at this stage.

In view of above, the bail application is dismissed as not

pressed, at this stage.

(SANJEEV PRAKASH SHARMA),J

4-1/-saurabh

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