Rajendra vs State Of Rajasthan
2021 Latest Caselaw 11345 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4150/2021

Rajendra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.S. Hada For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Put up before appropriate Bench.

(VIJAY BISHNOI),J

131-msrathore/-

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