Radha Krishna Nursing Education ... vs State Of Rajasthan
2021 Latest Caselaw 11332 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9222/2021

Radha Krishna Nursing Education Institute Bhilwara

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Learned counsel for the petitioner is directed to

supply copy of the writ petition to learned counsel Mr.Sangram Singh, who appears for the respondent -

Rajasthan Nursing Council before this Court.

List on 27.7.2021.

(VIJAY BISHNOI),J

72-msrathore/-

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