Virendra Singh vs State Of Rajasthan
2021 Latest Caselaw 11326 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9372/2021

Virendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. V.K. Bhadu For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

22/07/2021

Learned counsel for the petitioner wants time to produce the

challan papers in the Court.

List this case again on 28.07.2021.

(SANJEEV PRAKASH SHARMA),J

54-1/-saurabh

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