Parasmal vs Dharmi Chand And Ors
2021 Latest Caselaw 11320 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14280/2017

Parasmal

----Petitioner Versus Dharmi Chand And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Sandeep Saruparia
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Application (01/21) has been preferred on behalf of the

petitioner seeking extension of interim order in view of the

judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs.

Central Bureau of Investigation, reported in (2018) 16

SCC 299.

For the reasons indicated in the aforesaid application,

the same is allowed. The interim order dated 9.11.2017

granted by this Court is extended till further orders.

The application (02/21) seeking early listing of the case

is disposed of.

(VIJAY BISHNOI),J

85-msrathore/-

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