B.M. Education Foundation Trust vs State Of Rajasthan
2021 Latest Caselaw 11297 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9159/2021

B.m. Education Foundation Trust, (Shekhawati Nursing Training Centre), Hari Kunj, Pilani, Jhunjhunu, Rajasthan, Through Its Secretary Shri Pradeep Kumar S/o Shri Om Prakash Sharma, Aged About 44 Years.

----Petitioner Versus

1. State Of Rajasthan, State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotheraphy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                                                   ----Respondents


For Petitioner(s)          :     Mr. Ankur Mathur
For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

The only prayer in the present petition is to inspect, if

necessary, the petitioner-Institute and pass appropriate orders for

granting permission to establish Nursing College for GNM course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect, if necessary, the petitioner-Institute after the requisite

formalities are completed by the petitioner, and pass appropriate

(2 of 2) [CW-9159/2021]

order preferably within a period of three months from today

strictly in accordance with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

Surabhii/66-

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