Jagdish Ramawat vs State
2021 Latest Caselaw 11262 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7703/2021

Jagdish Ramawat S/o Shyamdas, Aged About 22 Years, Dasudi, Ps Srikolayat Dis. Bikaner

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kaushal Gautam For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

20/07/2021

Learned counsel for the petitioner prays to withdraw the bail

application.

In view of above, the bail application is dismissed as

withdrawn.

(SANJEEV PRAKASH SHARMA),J

47-1/-saurabh

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