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Yogesh Kumar vs State Of Rajasthan
2021 Latest Caselaw 11261 Raj

Citation : 2021 Latest Caselaw 11261 Raj
Judgement Date : 20 July, 2021

Rajasthan High Court - Jodhpur
Yogesh Kumar vs State Of Rajasthan on 20 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7711/2021

Yogesh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Sidhar, through VC For Respondent(s) : Mr. Sudhir Tak, P.P.

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

20/07/2021

Learned counsel shall make available the judgments before

this Court which he seeks to cite before the next date.

List again on 27.07.2021.

(SANJEEV PRAKASH SHARMA),J 29-Bharti/-

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