Bajrang And Ors vs Board Of Revenue, Ajmer And Ors
2021 Latest Caselaw 11254 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 557/2011

Bajrang And Ors

----Petitioner Versus Board Of Revenue, Ajmer And Ors.

----Respondent

For Petitioner(s) : Mr. Vivek Sidh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

The application (Inward no. 04/21) preferred on behalf of the

petitioner No.6 for withdrawal of the writ petition is considered

and allowed.

Hence, this writ petition is dismissed to the extent it relates

to petitioner No.6.

(VIJAY BISHNOI),J

61-Arun/-

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