Rajesh Kumar Barjatiya vs Urban Improvement Trust, ...
2021 Latest Caselaw 11252 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13107/2019

Rajesh Kumar Barjatiya

----Petitioner Versus Urban Improvement Trust, Bhilwara

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Abhimanyu Singh Rathore for Mr. Sandeep Shah, AAG Mr. Deepak Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

List along with SBCWP Nos. 12161/2019, 13145/2019 and

13403/2019.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/65-

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