Jeevan Ram vs Bharat Petroleum Corporation Ltd
2021 Latest Caselaw 11248 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1140/2021

Jeevan Ram

----Petitioner Versus Bharat Petroleum Corporation Ltd.

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Put up before another Bench.

(VIJAY BISHNOI),J

74-Arun/-

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