Laxmi Chand vs The State Of Rajasthan
2021 Latest Caselaw 11244 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8826/2021

Laxmi Chand

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. J.L. Purohit, Sr. Advocate with Mr. Shashank Ojha For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Advance copy of the writ petition has been supplied

to Mr. Manish Vyas, AAG. Mr. Kailash Choudhary for Mr.Manish Vyas, AAG seeks some time to file response to

the writ petition. Time prayed for is granted.

List on 29.7.2021.

(VIJAY BISHNOI),J

40-msrathore/-

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