Aksa vs Kendriya Vidyalaya Sangathan
2021 Latest Caselaw 11243 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8963/2021

Aksa

----Petitioner Versus Kendriya Vidyalaya Sangathan

----Respondent

For Petitioner(s) : Mr. Idrish Mohammed

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 29th July, 2021 and be given 'dasti' to learned

counsel for the petitioner for service.

(VIJAY BISHNOI),J

42-Arun/-

Powered by TCPDF (www.tcpdf.org)