Gurukul College Of Education vs National Council For Teacher ...
2021 Latest Caselaw 11240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9100/2021

Gurukul College Of Education

----Petitioner Versus National Council For Teacher Education

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Learned counsel Mr. C.S. Kotwani has submitted that he has

already given a copy of the writ petition to Mr. Vivek Shrimali,

learned counsel appearing for the NCTE.

List the matter after two weeks while showing name of Mr.

Vivek Shrimali as counsel for the respondent-NCTE in the cause

list.

(VIJAY BISHNOI),J

47-Arun/-

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