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Kushal Singh vs State Of Rajasthan
2021 Latest Caselaw 11183 Raj

Citation : 2021 Latest Caselaw 11183 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Kushal Singh vs State Of Rajasthan on 19 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8336/2021

Kushal Singh S/o Sh. Devi Singh, Aged About 50 Years, Resident Of Village Siyana, Tehsil Kolayat, District Bikaner (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The District Collector, Bikaner.

2. District Supply Officer, Bikaner (Ii).

                                                                                                      ----Respondents


                                   For Petitioner(s)         :     Mr. VR Choudhary
                                   For Respondent(s)         :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Issue notice. Issue notice of stay petition as well, returnable

on 28.07.2021 and be given 'dasti' to learned counsel for the

petitoner.

(VIJAY BISHNOI),J

Surabhii/42-

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