Neeraj Kumar vs State Of Rajasthan
2021 Latest Caselaw 11180 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 550/2021

Neeraj Kumar S/o Sh. Gouri Shankar, Aged About 24 Years, R/o Chak 18, Spd, Police Station Pilibanga, Dist. Hanumangarh (Raj.). (At Present Lodged In District Jail, Hanumangarh).

----Appellant

Versus

1. State, Through Pp

2. Hari Ram S/o Sh. Manphool Ram, B/c Meghwal, R/o Chak 4, Bhs, Jakhdawali, Pilibanga, Dist. Hanumangarh (Raj.).

----Respondents

Connected With

S.B. Criminal Appeal (Sb) No. 82/2021

Neeraj Kumar S/o Gauri Shankar, Aged About 23 Years, R/o 18 Spd, Police Station Pilibanga, Dist. Hanumangarh (Raj.). (In Judicial Custody In District Jail, Hanumangarh).

----Appellant

Versus

State Of Rajasthan, Through Pp

----Respondent

For Appellant(s) : Mr. Deepak Bansal For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

19/07/2021

Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent -State.

Let notice be issued to the respondent No.2 only, returnable

on 28.07.2021.

Notice upon the respondent No.2 shall be served through the

SHO, PS Pilibanga, District Hanumangarh, who shall ensure the

personal service of notice upon the respondent No.2 positively by

the next date of hearing.

(VIJAY BISHNOI),J

Surabhii/129-130-

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