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Ranjeet Kumar vs State Of Rajasthan
2021 Latest Caselaw 11168 Raj

Citation : 2021 Latest Caselaw 11168 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Ranjeet Kumar vs State Of Rajasthan on 19 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4362/2021

Ranjeet Kumar S/o Sohan Lal Salvi, Aged About 32 Years, R/o Chandela Ki Guwar, Post Chhapali, P.s. Diver, Tehsil Bhim, Dist. Rajsamand (Raj.).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. Mukhtiar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Learned counsel for the petitioner propose to withdraw this

bail application.

Dismissed as withdrawn.

(SANJEEV PRAKASH SHARMA),J

59-amit/-

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