Kishan @ Pintu @ Choudhary vs State Of Rajasthan
2021 Latest Caselaw 11165 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6281/2021

Kishan @ Pintu @ Choudhary S/o Chooga Lal Banjara, Aged About 32 Years, R/o Banjara Basti, Tejpura Ps Kankroli, Dist. Rajsamand. (Presently Confined At District Jail, Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Sudhir Saruparia For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Since the investigation is still pending, no case for bail is

made out at this stage.

The bail application is accordingly dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

5-1/-saurabh

Powered by TCPDF (www.tcpdf.org)