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Smt. Anju Vishnoi vs Indian Oil Corporation
2021 Latest Caselaw 11151 Raj

Citation : 2021 Latest Caselaw 11151 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Smt. Anju Vishnoi vs Indian Oil Corporation on 19 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5061/2021

Smt. Anju Vishnoi

----Petitioner Versus Indian Oil Corporation

----Respondent

For Petitioner(s) : Mr. K.K. Shah For Respondent(s) : Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Since the application (01/21) preferred on behalf of

the petitioner with a prayer for taking the additional documents on record has not seriously been opposed by

learned counsel for the respondents, the same is allowed.

The additional documents annexed with the aforesaid

application are taken on record.

List on 12.8.2021.

(VIJAY BISHNOI),J

110-msrathore/-

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