Shaitan Singh Sankhla vs State Of Rajasthan
2021 Latest Caselaw 11150 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6959/2021

Shaitan Singh Sankhla

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.K. Shah For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Learned counsel for the petitioner has submitted that

service upon the respondents have already been completed.

Office to check and if the service upon the

respondents is complete, list this matter on 28.7.2021.

(VIJAY BISHNOI),J

113-msrathore/-

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