Vijendra Singh vs State Of Rajasthan
2021 Latest Caselaw 11090 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8769/2021 Vijendra Singh S/o Shri Baldev Singh, Aged About 40 Years, R/o Basbhrind, Police Station Hamirbas, Tehsil Rajgarh, District Churu (At Present Distt. Jail, Hanumangarh (Raj.) )

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kuldeep Mathur For Respondent(s) : Mr. B.R. Bishnoi, AGC

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

16/07/2021 This duplicate bail application has been presented

inadvertently by counsel Shri Mathur as Amicus Curiae because

the previous bail application on behalf of the petitioner was

already pending.

Thus, the instant bail application is dismissed.

(SANDEEP MEHTA),J

3-/Devesh/-

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