Kamal Kishor Soni vs Au Small Finance Bank Ltd
2021 Latest Caselaw 11084 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8951/2021

Kamal Kishor Soni

----Petitioner Versus Au Small Finance Bank Ltd.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. M.S. Purohit
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 22.7.2021 and be given 'dasti' to learned

counsel for the petitioner for service.

(VIJAY BISHNOI),J

56-msrathore/-

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