Jagdish Beniwal vs State Of Rajasthan
2021 Latest Caselaw 11082 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4636/2021 Jagdish Beniwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nikhil Dungawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

List the matter before appropriate Bench as per

roster.

(VIJAY BISHNOI),J

155-msrathore/-

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