Khushboo vs Director, Local Self Government ...
2021 Latest Caselaw 10992 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7569/2021

Khushboo

----Petitioner Versus Director, Local Self Government Dept.

----Respondent

For Petitioner(s) : Mr. Vimal Kumar Maheshwari For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Issue notice, returnable within a period of two weeks and be

given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

69-mohit/pratibha/-

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