Premratan vs M/S. Ramchandra And Co
2021 Latest Caselaw 10982 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 819/2019

Premratan

----Petitioner Versus M/s. Ramchandra And Co.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Nishank Madhan
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

The application (Inward No. 1/21) preferred on behalf of the

respondent for early listing of the writ petition is considered and

disposed of.

Let this case be listed on 10.08.2021, the date already fixed

by the Registry.

(VIJAY BISHNOI),J

Surabhii/82-

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