Seth Shri Kalyan Ji Parmanand Ji ... vs The State Of Rajasthan
2021 Latest Caselaw 10973 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6839/2021

Seth Shri Kalyan Ji Parmanand Ji Pedi

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra Vishnoi For Respondent(s) : Mr. KK Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

List on 23.07.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

113-pratibha/-

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