Rameshwarlal vs State Of Rajasthan
2021 Latest Caselaw 10972 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8898/2021

Rameshwarlal & Ors.

----Petitioners Versus State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. R.S. Choudhary
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Issue notice, returnable within two weeks and be

given 'dasti' to learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

60-ms rathore

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