Gopal Sarswat vs State
2021 Latest Caselaw 10955 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9147/2021

Gopal Sarswat

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Surendra Bagmalani For Respondent(s) : Mr. Anil Joshi, PP Mr. Devendra Singh for Mr. VLS Rajpurohit for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

15/07/2021

A copy of the challan papers be produced before the Court.

List this case again on 22.07.2021.

(SANJEEV PRAKASH SHARMA),J

17-1/-saurabh

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