Mala Ram vs State Of Rajasthan
2021 Latest Caselaw 10949 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3336/2021

Mala Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. D.S. Gaur For Respondent(s) : Mr. Manish Tak

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Learned counsel Mr. Manish Tak is appearing on

behalf of all the respondents. Service is, therefore, complete.

The application (01/21) preferred on behalf of the

petitioner seeking early hearing of the case is considered

and disposed of.

List on 22.7.2021.

(VIJAY BISHNOI),J

108-msrathore/-

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