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Nirmala vs Mangi Devi
2021 Latest Caselaw 10948 Raj

Citation : 2021 Latest Caselaw 10948 Raj
Judgement Date : 15 July, 2021

Rajasthan High Court - Jodhpur
Nirmala vs Mangi Devi on 15 July, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1000/2019

Nirmala W/o Late Shri Buddha Ram Ji, Aged About 38 Years, R/o Village Post Lichana, Tehsil Nawa, District Nagaur, Rajasthan.

----Appellant Versus

1. Mangi Devi W/o Late Shri Buddha Ram Ji, R/o Ward No. 14, Nawa, Tehsil Nawa, District Nagaur, Rajasthan.

2. Surgyan D/o Late Shri Buddha Ram Ji, R/o Village Post Lichana, At Present Gumanpura, Tehsil Datargarh, District Sikar, Rajasthan.

3. Chief Engineer, Ajmer Vidhyut Vitran Nigam Ltd., Ajmer, Rajasthan

4. Superintendent Engineer, Ajmer Vidhyut Vitran Nigam Ltd., Nagaur, Rajasthan.

5. Executive Engineer, Ajmer Vidhyut Vitran Nigam Ltd., Makrana, Rajasthan

6. Assistant Engineer, Ajmer Vidhyut Vitran Nigam Ltd., Nawa, Rajasthan

7. General Public, General Public

----Respondents

For Appellant(s) : Mr. Manish Patel For Respondent(s) : Mr. Vishal Sharma

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

15/07/2021

Heard learned counsel for the parties.

Admit. Issue notice.

As learned counsel Mr. Vishal Sharma appears for respondent

Nos.1 & 2. Notices be issued to respondent Nos.3 to 6 only.

The requirement of service on respondent No.7 is dispensed

with.

                                                                             (2 of 2)                    [CMA-1000/2019]



                                          Heard on stay application.

                                          During   pendency      of    the     present        appeal,    though    the

succession certificate pursuant to the judgment impugned may be

issued by the trial court, the respondent Nos.3 to 6 are directed to

hold back 1/7th of the total payable amount of GPF and gratuity

and make payment of rest of the amount in pursuance of the

succession certificate i.e. 1/7th share to each of the claimants i.e.

Smt. Mangi Devi, Surgyan, Monika, Sonu, Anju & Durga.

The stay application stands disposed of.

(ARUN BHANSALI),J 18-Sachin/-

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