Ajay Ajmera vs Urban Improvement Trust
2021 Latest Caselaw 10872 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17592/2019

Ajay Ajmera

----Petitioner Versus Urban Improvement Trust,

----Respondent Connected With

1. S.B. Civil Writ Petition No. 566/2014

2. S.B. Civil Writ Petition No. 567/2014

For Petitioner(s) : Mr. Dhanesh Saraswat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

121-123 mohit/pratibha/-

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