Citation : 2021 Latest Caselaw 10871 Raj
Judgement Date : 14 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 13637/2020
Lrs Of Preetpal Singh
----Petitioner Versus Co-Operative Land Development Bank Limited
----Respondent
For Petitioner(s) : Mr. Vijay Kumar Gaur For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
14/07/2021
List this matter after four weeks.
Interim order, if any, to continue till next date of hearing.
(VIJAY BISHNOI),J
62-pratibha/-
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