Anop Singh vs Union Of India
2021 Latest Caselaw 10870 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 663/2020

Anop Singh

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

The application (Inward Nos.1/20 and 1/21) preferred on

behalf of the petitioner for early listing of the writ petition are

considered and disposed of.

Let this writ petition be listed in the first week of August,

2021.

(VIJAY BISHNOI),J

51-Taruna/-

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