Keshav Shikshan Sansthan, ... vs Jodhpur Development Authority, ...
2021 Latest Caselaw 10867 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1254/2018

Keshav Shikshan Sansthan, Jodhpur

----Appellant Versus Jodhpur Development Authority, Jodhpur

----Respondent

For Appellant(s) : Mr. Hukum Singh For Respondent(s) : Mr. Rajendra Kataria

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

List this matter after two weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

1-pratibha/-

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