M/S.Laxmi Cement vs Commercial Taxes Officer
2021 Latest Caselaw 10865 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3387/1999

M/s.laxmi Cement

----Petitioner Versus Commercial Taxes Officer

----Respondent

For Petitioner(s) : Mr. N.K. Jain For Respondent(s) : Mr. Hemant Dutt

JUSTICE DINESH MEHTA

Order

14/07/2021

I.A. No.1185/2014

The petitioner has sought disposal of the writ petition in light

of judgment dated 18.07.1996 passed by the Rajasthan Taxation

Tribunal.

In the opinion of this Court, the writ petition cannot be

disposed of in light of the judgment passed by the Tribunal. The

same has to be decided on its own merits.

The application is misconceived, for which it is hereby

dismissed.

(DINESH MEHTA),J

71-skm/-

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