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Rajasthan Education Institute Of ... vs State Of Rajasthan
2021 Latest Caselaw 10863 Raj

Citation : 2021 Latest Caselaw 10863 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Rajasthan Education Institute Of ... vs State Of Rajasthan on 14 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8065/2021

Rajasthan Education Institute Of Nursing

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Sangram Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

Learned counsel Mr. Sangram Singh appearing on behalf of

respondent No.2. Let notices be issued to respondent Nos. 1 and 3

and be given 'dasti' to learned counsel for the petitioner.

Learned counsel for the petitoner is free to serve copy of the

writ petiton to the counsel, who are usually appearing for the

remaining respondents.

List on 19.07.2021.

(VIJAY BISHNOI),J

Surabhii/21-

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