Mahaveer vs Union Of India
2021 Latest Caselaw 10854 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Misc Application No. 129/2021

Mahaveer

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Pukhraj Seervi For Respondent(s) : Mr. RD Rastogi, ASG with Mr. CS Sinha (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

Learned counsel Mr. RD Rastogi, ASG appearing for

respondent- UOI seeks some time to move an appropriate

application for treating this misc. application into review

application. Time prayed for is granted.

List after six weeks.

(VIJAY BISHNOI),J

Surabhii/72-

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