Ganesh Ram vs State Of Rajasthan
2021 Latest Caselaw 10846 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition (PIL) No. 8804/2021

Ganesh Ram S/o Shri Nenaram, Aged About 55 Years, R/o Nehru Nagar Sheoganj, Tehsil Sheoganj District Sirohi, Rajasthan (Aadhar No. 420679179263).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Revenue, Government Of Rajasthan, Jaipur.

2. The District Collector, Sirohi.

3. The Tehsildar, Sheoganj, District Sirohi.

4. Municipal Board, Sheoganj, District Sirohi Through Its Executive Officer.

----Respondents

For Petitioner(s) : Mr. Moti Singh, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

14/07/2021

Learned counsel for the petitioner submits that he may be

permitted to withdraw the petition to enable the petitioner to avail

other appropriate remedy as per law.

Ordered accordingly.

(VINIT KUMAR MATHUR),J (SABINA),J

Mohita/30

Powered by TCPDF (www.tcpdf.org)