Devi Lal vs State Of Rajasthan
2021 Latest Caselaw 10837 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8947/2021

Devi Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr S.K. Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned Public Prosecutor shall get the verification done and

submit report on 16.07.2021.

List again on 16.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

131-MMA/-

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