Nana Lal @ Nanu Ram @ Nanu vs State Of Rajasthan
2021 Latest Caselaw 10834 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8950/2021

Nana Lal @ Nanu Ram @ Nanu S/o Lala Ram, Aged About 32 Years, R/o Nimkhera P.s. Mandal, District Bhilwara (At Present Lodged In District Jail, Bhilwara)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Tarun Dhaka For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Looking into the number of cases wherein the petitioner has

been found to be involved relating to offence under Section 379,

406 & 420 of IPC and that the investigation is still pending, I am

not inclined to release the petitioner on bail at this stage.

The bail application is accordingly dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

9-1/-saurabh

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