Kapil Gurjar vs State Of Rajasthan
2021 Latest Caselaw 10832 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9066/2021

Kapil Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Shiv Kumar Bhati,PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel for the petitioner does not appear even in

the second round.

List this case after four weeks.

(SANJEEV PRAKASH SHARMA),J

62-1/-saurabh

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