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Dinesh Kumar vs State
2021 Latest Caselaw 10823 Raj

Citation : 2021 Latest Caselaw 10823 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Dinesh Kumar vs State on 14 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9080/2021

Dinesh Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Surendra Bagmalani For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel for the petitioner wants time to correct the

cause title.

List this case again on 23.07.2021.

(SANJEEV PRAKASH SHARMA),J

73-1/-saurabh

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