Sahdev Ram vs State
2021 Latest Caselaw 10821 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9087/2021

Sahdev Ram S/o Moolaram, Aged About 25 Years, R/o Sukhwasni, Police Station Sadar Nagour, District Nagour. (At Present Lodged In District Jail, Nagour)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Dilip Kumar Sharma For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021 Learned counsel for the petitioner submits that the petitioner

is in jail for the last four years and the trial is not proceeding.

Taking into consideration overall aspects, I am not inclined to

release the petitioner on bail.

This bail application is accordingly dismissed.

However, the trial court is directed to complete the trial

expeditiously but preferably within a period of six months.

(SANJEEV PRAKASH SHARMA),J

75-1/-saurabh

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