Mahendra Kumar vs State
2021 Latest Caselaw 10817 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9240/2021

Mahendra Kumar

---- Petitioner Versus State

---- Respondent

For Petitioner(s) : Mr Kalu Ram Bhati For Respondent(s) : Mr S.K. Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment/Order

14/07/2021

Call for the case diary.

List the case again on 23.07.2021 along with Cr. Misc. Bail

Application No.8586/2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

132-MMA/-

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