M/S. Hariom Transport Company vs Hdfc Bank Ltd
2021 Latest Caselaw 10706 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3405/2019

M/s. Hariom Transport Company

----Petitioner Versus Hdfc Bank Ltd.

----Respondent

For Petitioner(s) : Mr. Falun Buch For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

96-mohit/-

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