Aaditya Shikshan Ewan ... vs State Of Rajasthan
2021 Latest Caselaw 10671 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8771/2021

Aaditya Shikshan Ewan Prashikshan Sansthan, Barmer, Mehar House, Baldev Nagar, Barmer, Rajasthan, Through Its President Shri Joga Ram Jakhar S/o Shri Khinya Ram Jakhar, Aged About 40 Years.

----Petitioner

Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Ankur Mathur
                                   For Respondent(s)           :


                                                  HON'BLE MR. JUSTICE VIJAY BISHNOI
                                                          Judgment / Order

                                   13/07/2021

The only prayer in the present petition is to inspect the petitioner-

Institute and pass appropriate orders for granting permission to

establish Nursing College for GNM (N) course.

In view of the limited prayer, this Court deems it proper to dispose

of the writ petition with direction to the respondents to inspect the

petitioner-Institute after the requisite formalities are completed by the

petitioner, and pass appropriate order preferably within a period of

three months from today strictly in accordance with law, if the Covid-19

situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

Surabhii/71-

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