Sunny Devi vs The Jodhpur Vidhyut Vitran Nigam ...
2021 Latest Caselaw 10669 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8784/2021

Sunny Devi W/o Bhikaram Jat, Aged About 76 Years, R/o Village Dusharna Bada, Tehsil Sridungargarh, Dist. Bikaner, Rajasthan.

----Petitioner Versus

1. The Jodhpur Vidhyut Vitran Nigam Ltd., Through Its Managing Director New Power House, Jodhpur.

2. The Superintendent Engineer (O And M-L), Jodhpur Vidhyut Vitran Nigam Ltd. Sri Dungargarh.

3. The Assistant Engineer Vigilance Commissioner, Jodhpur Vidhyut Vitran Nigam Ltd. Bikaner, Dist. Bikaner.

4. The Assistant Engineer (Vig-Dc), Jodhpur Vidhyut Vitran Nigam Ltd. Bikaner, Dist. Bikaner.

----Respondents

For Petitioner(s) : Mr. B.L. Choudhary, Mr. Shanker Singh Rajpurohit For Respondent(s) : Mr. Pradeep Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner has

submitted that he does not want to press this writ

petition, however, prayed that the respondents may be

directed to provide electricity connection to the petitioner

immediately, if the petitioner deposits the amount of

Rs.70,367/- as demanded by the respondents vide

Annex./6.

(2 of 2) [CW-8784/2021]

In view of the above, this writ petition is dismissed

as not pressed.

However, if the petitioner deposits the amount of

Rs.70,367/- with the respondents, the respondents shall

immediately provide electricity connection to the

petitioner.

(VIJAY BISHNOI),J

73-msrathore/-

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