Sri Vinayak College vs State Of Rajasthan
2021 Latest Caselaw 10623 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12622/2020

Sri Vinayak College

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Jain For Respondent(s) : Mr. Himanshu Shrimali (through VC) Mr. DD Chitlangi Mr. Rajeev Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/07/2021

Learned counsel for the petitioner prays some time to file

rejoinder to the reply of the respondent-State. Time prayed for is

granted.

List after two weeks.

(VIJAY BISHNOI),J

Surabhii/11-

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